Patna High Court - Orders
Meena Devi & Ors vs Meena Devi on 24 November, 2017
Author: Rajendra Menon
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3775 of 2012
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1. Meena Devi, wife of Late Amarjeet Chaudhary, resident of Mohalla -
Pulpar Khandakpur, P.O. + P.S.- Biharsharif, District- Nalanda.
2. Ajay Choudhary, son of Late Amarjeet Choudhary @ Lalo Choudhary
3. Munni Devi (Minor), daughter of Late Amarjeet Choudhary @ Lalo
Choudhary.
4. Rubi Kumari @ Rubi Devi, daughter of Amarjeet Choudhary @ Lalo
Choudhary. All resident of Mohalla- Pulpar Khandakpur, P.O. + P.S.-
Biharsharif, District- Nalanda.
.... .... Petitioners
Versus
Meena Devi, wife of Mahendra Choudhary, resident of Mohalla- Pulpar
Khandakpar, P.O. + P.S.- Biharsharif, District- Nalanda.
.... .... Respondent
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Appearance :
For the Petitioner/s : Mr. Umeshanand Pandit, Advocate
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
ORAL ORDER
5 24-11-2017Learned counsel for the petitioners prays for permission to withdraw the application.
The application is dismissed as withdrawn.
(Rajendra Menon, CJ) N.H./-
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