Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(5)(a) in The Madurai City Municipal Corporation Act, 1971

(a)has failed to lodge an account of election expenses within the time and in the manner required by or under this Act; and