Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(75)] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(75)(ii) in Rajasthan General Clauses Act, 1955 (ii)on and from the first day of November, 1956 the Governor;]