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Supreme Court - Daily Orders

Parle Products(P) Ltd vs State Of A.P on 23 July, 2014

(    ITEM NO.8                                   COURT NO.6               SECTION III

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

    Petition(s) for Special Leave to Appeal (C) No(s). 860-861/2014

    (Arising out of impugned final judgment and order dated 14/06/2012
    in WP No. 7962/2012,30/10/2013 in RWPMP No. 10768/2013,30/10/2013
    in WP No. 7962/2012 passed by the High Court Of A.P. at Hyderabad)

    PARLE PRODUCTS(P)                     LTD                              Petitioner(s)

                                                        VERSUS

    STATE OF A.P & ORS                                                     Respondent(s)


    Date: 23/07/2014 These petitions were called on for hearing today.

    CORAM :
                                  HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                                  HON’BLE MR. JUSTICE N.V. RAMANA

    For Petitioner(s)
                                           Mr. S. Ganesh, Sr. Adv.
                                           Mr. Sandeep Narain, Adv.
                                           M/s. S. Narain & Co. ,Adv.

    For Respondent(s)
                                           Mr. A.T.M. Rangarajan, Sr. Adv.
                                           Mr. S. Udaya Kumar Sagar, Adv.
                                           Mr. D. Mahesh Babu ,Adv.

                            UPON hearing the counsel the Court made the following
                                                  O R D E R

At the request of learned Senior Counsel appearing for the State, list the Special Leave Petitions on Wednesday, the 6 th August, 2014.




                         (VISHAL ANAND)                             (INDU POKHRIYAL)
                          COURT MASTER                                COURT MASTER

Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2014.07.25
16:45:35 IST
Reason: