Supreme Court - Daily Orders
Parle Products(P) Ltd vs State Of A.P on 23 July, 2014
( ITEM NO.8 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 860-861/2014
(Arising out of impugned final judgment and order dated 14/06/2012
in WP No. 7962/2012,30/10/2013 in RWPMP No. 10768/2013,30/10/2013
in WP No. 7962/2012 passed by the High Court Of A.P. at Hyderabad)
PARLE PRODUCTS(P) LTD Petitioner(s)
VERSUS
STATE OF A.P & ORS Respondent(s)
Date: 23/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. S. Ganesh, Sr. Adv.
Mr. Sandeep Narain, Adv.
M/s. S. Narain & Co. ,Adv.
For Respondent(s)
Mr. A.T.M. Rangarajan, Sr. Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. D. Mahesh Babu ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned Senior Counsel appearing for the State, list the Special Leave Petitions on Wednesday, the 6 th August, 2014.
(VISHAL ANAND) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2014.07.25
16:45:35 IST
Reason: