Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 59 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 59. The Authority may delegate all or any of its powers under these regulations to the Vice-Chairman or to a whole time member.
