Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 14 March, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.20 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
(FOR ADMISSION )
Date : 14-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Shri Maninder Singh, Sr.Adv.
Shri A.K. Behera, Sr. Adv.
Shri V.K. Verma, AOR
Shri Pradeep Dhaiya, Adv.
Mr. V. K. Verma, AOR
For Respondent(s) Mr. K K Venugopal, AG
Mr. Tushar Mehta, Ld SG
Mr. Chinmayee Chandra, Adv
Ms. Kanu Agrawal, Adv
Mr. Ankur Talwar, Adv
Mr. Shyam Gopal, Adv
Mr. Siddhant Kohli, Adv
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 28.03.2022.
(B.Parvathi) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by Charanjeet kaur Date: 2022.03.15 16:58:38 IST Reason: