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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(9) in Bihar Anti Terrorist Squad Rules, 2014

(9)The Inspector General shall develop standard operating procedures for handling and dissemination of intelligence material such as sanitization before uploading the content of intelligence reports, coding before sharing, grading for security classification and risk assessment prior to dissemination. The procedures shall not be disclosed outside the Squad.