Section 60(10) in The Kerala Panchayat Buildings Rules, 2011
(10)For all building a special provision shall be made for recycling and reusing of waste water generated out of the use of water in the said building.] [Inserted by Notification No. G.O.(P) No. 81/2017/LSGD, dated 31.10.2017 (w.e.f. 14.2.2011).]
