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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Himachal Pradesh - Subsection

Section 53(2)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)the construction, maintenance, improvement, cleansing and repair of all public streets, bridges, town-walls, town-gates, embankments, drains, privies, latrines, urinals, tanks and watercourses and the preparation of compost manure.