Madhya Pradesh High Court
M/S Parle Agro Pvt. Ltd. vs Commissioner on 3 January, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 TR-34-2021 The High Court Of Madhya Pradesh TR No. 34 of 2021 (M/S PARLE AGRO PVT. LTD. Vs COMMISSIONER) Jabalpur, Dated : 03-01-2022 None for the petitioner.
Issue notice to the assessee on payment of process fee within seven working days.
(SHEEL NAGU) (SUNITA YADAV)
JUDGE JUDGE
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Signature Not Verified
SAN
Digitally signed by SATEESH KUMAR
SEN
Date: 2022.01.04 15:13:11 IST