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Madhya Pradesh High Court

M/S Parle Agro Pvt. Ltd. vs Commissioner on 3 January, 2022

Author: Sheel Nagu

Bench: Sheel Nagu

1 TR-34-2021 The High Court Of Madhya Pradesh TR No. 34 of 2021 (M/S PARLE AGRO PVT. LTD. Vs COMMISSIONER) Jabalpur, Dated : 03-01-2022 None for the petitioner.

Issue notice to the assessee on payment of process fee within seven working days.



                                         (SHEEL NAGU)                                                  (SUNITA YADAV)
                                             JUDGE                                                         JUDGE

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Date: 2022.01.04 15:13:11 IST