Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(b) in Bihar Secretariat Service Rules, 2010

(b)For determination of inter-se seniority among the direct recruit Assistants appointed on the basis of examination and Assistant appointed through other sources, date of appointment / allotment order shall be treated as unit for direct recruit Assistants appointed on the basis of examination. The Assistants appointed through other sources whose date of probation is earlier from that date, shall be ranked senior to the Assistants appointed on the basis of aforesaid allotment order. The Assistants appointed through other sources, whose date of probation lies after the date of issuance of aforesaid allotment order shall be ranked junior to Assistants appointed from that allotment order.