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Bombay High Court

Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 9 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                             22- IA(L)-29397-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                  INTERIM APPLICATION (L) NO.29397 OF 2023
                                    IN
                     COMPANY APPLICATION NO.61 OF 2017
 IDBI TRUSTEESHIP SERVICES LIMITED                       )...APPLICANT
          V/s.
 THE OFFICIAL LIQUIDATOR OF SPANCO LTD.                  )...RESPONDENT
                               IN THE MATTER BETWEEN
 CISCO SYSTEMS CAPITAL (INDIA) PVT. LTD.                 )...PETITIONER
          V/s.
 THE OFFICIAL LIQUIDATOR OF SPANCO LTD.                  )...RESPONDENT
 Mrs.Rathina Maravarman, Advocate for the Applicant.
 Mr.Rushabh Sheth, Advocate for the Official Liquidator.

                                 CORAM    :      ABHAY AHUJA, J.
                                 DATE     :      9th FEBRUARY 2024

 P.C. :

1. Mr.Sheth, learned Counsel, appears for the Official Liquidator and seeks some time to file a detailed affidavit setting out the position as regards the Official Liquidator.

2. Let the affidavit be filed by 8 th March 2024 with a copy to the other side. Rejoinder by 14th March 2024 with a copy to the other side.

3. List on 15th March 2024.

(ABHAY AHUJA, J.) avk 1/1 ::: Uploaded on - 09/02/2024 ::: Downloaded on - 26/02/2024 06:37:29 :::