Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(6)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(6)(viii) in Maharashtra Public Universities Act, 2016

(viii)prepare annual financial estimates and statement of financial requirements for the Commission for submission to the Department of Higher Education.