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Supreme Court - Daily Orders

Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 1 December, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.2-PH                          COURT NO.6                 SECTION X

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)              No(s).   455/2015

     ALAGAAPURAM R. MOHANRAJ AND ORS.                                 Petitioner(s)

                                                   VERSUS

     TAMIL NADU LEGISLATIVE ASSEMBLY REP.
     BY ITS SECRETARY AND ANR.                                        Respondent(s)

     (office report)

     Date : 01/12/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   Jaideep Gupta,Sr.Adv.
                                   Mr.   Sanjay R. Hegde,Sr.Adv.
                                   Mr.   s. Nithin,Adv.
                                   Mr.   Prabu Ramasubramaniam
                                   Mr.   Babu Murugavel,Adv.
                                   Mr.   Anil Kumar Mishra-i,Adv.


     For Respondent(s)             Mr.   Shekhar Naphade,Sr.Adv.
                                   Mr.   Subramonium Prasad,Sr.Adv.
                                   Mr.   B. Balaji,Adv.
                                   Mr.   Muthukishan,Adv.
                                   Ms.   Meha Aggarwal,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Mr. Jaideep Gupta, learned senior counsel appearing on behalf of the petitioner resumed his arguments at 11.00 a.m. and concluded at 2.30 p.m. Thereafter, Mr. Shekhar Naphade, learned senior counsel appearing on behalf of the respondents started his submissions and was on his legs till the Court rose for the day.

Signature Not Verified

The matter remained part heard.

Digitally signed by Om Parkash Sharma Date: 2015.12.01 17:17:08 IST

List the matter tomorrow as first part-heard.

Reason:
                [O.P. SHARMA]                                 [INDU BALA KAPUR]
                 AR-cum-PS                                      COURT MASTER