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Supreme Court - Daily Orders

Deputy Conservator Of Forests vs Timblo Irmaos Ltd. on 8 July, 2021

Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy

     ITEM NO.1001                                                    SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     R.P.(C) No. 589/2021             IN D No. No. 19059/2020


     DEPUTY CONSERVATOR OF FORESTS                                   Petitioner(s)

                                                  VERSUS

     TIMBLO IRMAOS LTD. & ORS.                                       Respondent(s)

     (FOR ADMISSION and IA No.7550/2021-EX-PARTE AD-INTERIM RELIEF and
     IA No.7556/2021-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES and IA No.7554/2021-APPLICATION FOR
     LISTING REVIEW PETITION IN OPEN COURT)

     Date : 08-07-2021 These matters were circulated today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE HRISHIKESH ROY


                                    By Circulation


                         UPON perusing papers the Court made the following
                                            O R D E R

Applications for permission to file additional documents and listing the review petition in open Court are allowed.

The petition be listed in Court.

[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.07.13 17:56:33 IST Reason: