Supreme Court - Daily Orders
Deputy Conservator Of Forests vs Timblo Irmaos Ltd. on 8 July, 2021
Bench: Sanjay Kishan Kaul, Dinesh Maheshwari, Hrishikesh Roy
ITEM NO.1001 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 589/2021 IN D No. No. 19059/2020
DEPUTY CONSERVATOR OF FORESTS Petitioner(s)
VERSUS
TIMBLO IRMAOS LTD. & ORS. Respondent(s)
(FOR ADMISSION and IA No.7550/2021-EX-PARTE AD-INTERIM RELIEF and
IA No.7556/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No.7554/2021-APPLICATION FOR
LISTING REVIEW PETITION IN OPEN COURT)
Date : 08-07-2021 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
By Circulation
UPON perusing papers the Court made the following
O R D E R
Applications for permission to file additional documents and listing the review petition in open Court are allowed.
The petition be listed in Court.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.07.13 17:56:33 IST Reason: