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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(VI) in The Police Enhanced Penalties Ordinance, 2005

(VI)"Assessing Authority" means any person appointed under sub- section (2) of section 3 to exercise the powers and perform the functions of the Assessing Authority under the Act and includes an officer in-charge of a check post or notified area;