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Union of India - Section

Section 41 in National Cadet Corps (Girls Division) Rules, 1949

41. [ Power of the Central Government to establish Subsidiary Organisations. [Inserted by S.R.o. 84, dated 19th February, 1955, Part II, Section 4, page 45]

- The Central Government may, from time to time, by general or special order, establish or constitute such organisation in the Directorate of National Cadet Corps as may be considered necessary or desirable in the opinion of the Central Government for carrying out the objects of the Act.][Schedule I] [Schedule I to III, Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97](See Rules 5, 9, 11, 14, 16 and 18)National Cadet Corps(GIRLS' DIVISION)(See Rules 5 and 9)FORM IApplication For Enrolment
1.What is your name ?(in BlockCapitals) 1........................................
2. What is your*father's/guardian's/husband's name and address 2(a)Name......................(b)Address..........................
3. Are you acitizen of India or a subject of Nepal 3.....................................................
4. What are youreducational qualifications? 4 ...................................
5. What is yourdate of birth? 5.......................
6. Are you willingto be enrolled under the National Corps Acts, 1948 ? 6 ...................................
7. Are you willingto undergo training as specified in the Act and the rules madethereunder ? 7...........................................
8. Are you willingto serve in the Girls' Division of the National Cadet Corps untildischarged as provided in the Act? 8...................................................
9. In which School/College* are you now studying ? 9....................................................
10. Have you beendismissed from the National Cadet Corps ? 10..................................................
Declaration On Acceptance For EnrolmentI solemnly declare that the answers I have given to the questions in this form are true and that no part of them is false and that I am willing to fulfil the engagement made.I ...............promise that I will honestly and faithfully serve my country and abide by the Rules and Regulations of the National Cadet Corps (Girls' Division) and that I will, to the best of my ability attend all parades and camps which I may be required to attend by my Commanding Officer.(Signature of applicant)For Minors OnlyI solemnly declare that the answers given in this form are true and no part of them is false and that my daughter/ward* is willing to fulfil the engagement made.(Signature of father/guardian)Certified that the applicant understands and agrees to the conditions of enrolment.(Signature of enrolling officer)Date of enrolment ....................TO BE COMPLETED BY MEDICAL OFFICER BEFORE ENROLMENTI have examined (name) ...................on (date)..................and consider her fit/unfit* for enrolment as a girl cadet in the Junior/Senior Wing of the Girls' Division, National Cadet Corps.Signature ...............Designation .................(Medical Officer)I. TO BE USED FOR EXTENSION OF ENROLMENT JUNIOR/SENIOR* WING(See Rule 11)I agree to extend my engagement for one year and am willing to fulfil the engagement made.Confirmed.Signature ..............(Signature of Headmistress/Principal)Date from which extension starts .......................II. TO BE USED FOR EXTENSION OF ENROLMENT SENIOR WING(See Rule 11)I agree to extend my engagement for one year and am willing to fulfil the engagement made.Signature ...................Confirmed.(Signature of Principal)Date from which extension starts ......................Note. - This form will be retained in the School/College in which the unit is located.National Cadet Corps(GIRLS' DIVISION)(See Rules 14, 16 and 18)FORM IIA. Application for Appointment as an Officer, Girls' Division
1.What is your name ? (Miss/Mrs.)(In BlockLetters). 1.............................................
2. What is yourdate of birth 2................................................................
3. Are you married? 3......................................................................
4. What is yourfather's/guardian's/husband's name and address 4(a)Name.........................(b)Address............................(i)Village..................................(ii)Tehsil..........................................(iii)District.............................................
5. What is yourPost Office 5..............................................
6. Are you acitizen of India or a subject of Nepal ? 6.....................................................
7. What are youreducational qualifications? 7.................................................
8. what is yourappointment ? 8...............................................
9. Have you everserved in the National Cadet Corps as officer/cadet ? If so,state which unit and for what period ? 9...........................................
10. Are youwilling to be appointed as an officer in the National CadetCorps, Girls' Division, under the National Cadet Corps Act, 1948? 10.........................................
11. Are youwilling to undergo military training as specified in the Act andthe rules made thereunder ? 11...................................................
12. Are youwilling to serve in the National Cadet Corps until you aredischarged under the National Cadet Corps Rules ? 12.......................................................
13. Are youwilling to obey the orders of officers placed in command over youand obey the Rules and Regulations laid down from time to timewhen undergoing pre-commission military training ? 13............................................................
14. Have you everserved in the Armed Forces or WAC (I) ? If so, state in which,the period of service and the cause of discharge ? 14.............................................................
(Signature of Applicant)B. Questions to be Answered by the Headmistress/principal to Whom an Application is Made
1. How long haveyou known the applicant? 1....................................................
2. How long hasshe been on the *School/College staff? 2....................................................
3. Is theapplicant a permanent member of the teaching staff? 3....................................................
4. What is herpresent job? 4.....................................................
5. Do yourecommend her for Commission in the National Cadet Corps, Girls'Division? 5.....................................................
…................................................................(Signatureof the Headmistress/Principal")…..............................................................(Nameof the School/College")…............................................................(Townand District)
C. Declaration of Acceptance for AppointmentI ..................solemnly declare and affirm that the answers I have given to the questions in the form are true and that no part of them is false and that I am willing to fulfil the engagement made.