Section 32 in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974
32. Procedure for dealing with amounts transferred to deposit of the District Court.
- The amount transferred to the deposit of the District Court shall be finally dealt with in accordance with the procedure laid down in rules 51 to 60 in Chapter III of Part I of the Civil Rules of Practice and Circular Orders (Volume II).
