Lok Sabha Debates
Motion For Election Of One Member From Lok Sabha To The Committee On Estimates. on 12 December, 2008
> Title: Motion for election of one member from Lok Sabha to the Committee on Estimates.. SHRI C. KUPPUSAMI (MADRAS NORTH): Sir, I beg to move the following:-
“That the members of this House do proceed to elect, under sub-rule(3) of the Rule 254, in the manner required by sub-rule(1) of Rule 311 of the Rules of Procedure and Conduct of Business in Lok Sabha, one member from amongst themselves to serve as a member of the Committee on Estimates for the unexpired portion of the term of the Committee vice Shri Brijbhushan Sharan Singh resigned his seat in Lok Sabha.” MR. DEPUTY-SPEAKER: The question is:
“That the members of this House do proceed to elect, under sub-rule(3) of the Rule 254, in the manner required by sub-rule(1) of Rule 311 of the Rules of Procedure and Conduct of Business in Lok Sabha, one member from amongst themselves to serve as a member of the Committee on Estimates for the unexpired portion of the term of the Committee vice Shri Brijbhushan Sharan Singh resigned his seat in Lok Sabha.” The motion was adopted.