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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3)(e) in The Guru Nanak Dev University Amritsar Act, 1969

(e)to supply to the Chancellor copies of the agenda of the meetings of the authorities of the University as soon as they are issued and the minutes of the meetings of the authorities ordinarily within a month of the holding of the meetings;