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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(6) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(6)The open spaces, the area of kitchen space and the height of partition wall between the kitchen and the living space shall be indicated in Table 16 below :Table-16
Nature of tenement Area of kitchen room or a person of the livingroom used as kitchen Width of interior of exterior open air space onwhich the kitchen room or a person of the living room used askitchen abuts Height of partition wall between the kitchen roomand the living room
Single room 5.5. square metres 2.5 metres Not more than 2 metres
Double room 7.4 square metres 2.5 metres Not more than 2 metres