Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 7 in The U.P. Go-Seva Ayog Adhiniyam, 1999

7. Officers and other employees of the Ayog.

(1)The Government shall provide the Ayog with a Secretary and such officers and employees as may be necessary for the efficient performance of the functions of the Ayog.
(2)The salaries and allowances payable to, and the other terms and conditions of the service of, the Secretary and the other officers and employees appointed for the purposes of the Ayog shall be such as may be prescribed.