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State of Odisha - Section
Section 14 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
14. Constitution of Standing Committee.
- There shall be a Standing Committee consisting of the following members, namely :| (a) | Minister, Minorities and Backward Classes Welfare Department | ... | Chairman |
| (b) | Five members of the Orissa Legislative Assembly to be electedin such manner as may be determined by the Speaker | ... | Member |
| (c) | Chief Secretary to Government | ... | Member |
| (d) | Secretary to Government, Home Department | ... | Member |
| (e) | Secretary to Government, (Minorities and Backward ClassesWelfare Department) | ... | Member |