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State of Odisha - Section

Section 14 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008

14. Constitution of Standing Committee.

- There shall be a Standing Committee consisting of the following members, namely :
(a) Minister, Minorities and Backward Classes Welfare Department ... Chairman
(b) Five members of the Orissa Legislative Assembly to be electedin such manner as may be determined by the Speaker ... Member
(c) Chief Secretary to Government ... Member
(d) Secretary to Government, Home Department ... Member
(e) Secretary to Government, (Minorities and Backward ClassesWelfare Department) ... Member