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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(4)(ii) in The Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963

(ii)any factory as defined in clause (m) of section 2 of the Factories Act, 1948 (Central Act LXIII of 1948), or any place which is deemed to be a factory under sub-section (2) of section 85 of that Act;