Supreme Court - Daily Orders
Kunal Kanti Jha vs Alipurduar B. Ed. Training College on 12 September, 2022
Bench: B.R. Gavai, C.T. Ravikumar
1
ITEM NO.68 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15714-
15715/2022
(Arising out of impugned final judgment and order dated 02-09-2022
in CPAN No. 53/2022 02-09-2022 in CAN No. 2/2022 passed by the High
Court Of Calcutta Circuit Bench At Jalpaiguri)
KUNAL KANTI JHA Petitioner(s)
VERSUS
ALIPURDUAR B. ED. TRAINING COLLEGE & ANR. Respondent(s)
(IA No. 131139/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 131455/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s)
Mr. Gourab Banerji, Sr. Adv.
Mr. Joydeep Mazumdar, Adv.
Ms. Shalini Kaul, Adv.
Mr. Anita Brata Roy, Adv.
Mr. Rakesh Talukdar, Adv.
Mr. Amit Pawan, AOR
For Respondent(s)
Mr. Mukul Rohtagi, Sr. Adv.
Mr. Siddartha Dave, Sr. Adv.
Ms. Misha Rohatgi, AOR
Mr. Bharat Monga, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by DEEPAK SINGH Date: 2022.09.14 16:33:32 IST Reason: We are not inclined to interfere with the impugned judgment and order passed by the High Court. The Special Leave 2 Petitions are dismissed accordingly.
Pending applications, if any, stand disposed of.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)