Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Petroleum Concession Rules, 1949 15. Central Government may grant or refuse a licence .-(1) Subject to rule 11, the Central Government may grant or refuse the licence. . (2)In case of refusal, intimation of the same shall be given to the applicant in writing and the fee paid under rule 13 shall be refunded.
