Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of West Bengal - Subsection Section 131(a) in The Calcutta Improvement Act, 1911 (a)by written summons, require the production before him of any document which he may consider necessary for the proper conduct of the audit;