Jammu & Kashmir High Court
Deepak Gupta And Others vs Ut Of J&K And Another on 19 April, 2022
Author: Mohan Lal
Bench: Mohan Lal
Sr.No. 86
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 41/2022
Deepak Gupta and others ....Petitioner (s)
Through :- Mr. Satinder Gupta, Advocate.
V/s
UT of J&K and another ....Respondent(s)
Through :- Mr. Dewakar Sharma, Dy.A.G.
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
19.04.2022 Learned counsel for the respondents seeks and is granted time to file response by the next date.
List on 07.05.2022.
(Mohan Lal) Judge Jammu:
19.04.2022 Pawan Chopra PAWAN CHOPRA 2022.04.20 10:46 I attest to the accuracy and integrity of this document