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[Cites 0, Cited by 0] [Section 4(18)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(18)(c) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(c)Provided that in case any change to capital investment plan for the Control Period as per the regulation 4.10, depreciation and return on capital employed shall be adjusted during the mid term review based on the actual capital expenditure, actual capitalisation and revised capital investment plan (capital expenditure and capitalisation schedule) approved by the Commission.