Securities And Exchange Board Of India - Subsection
Section 6A(4) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008
(4)Not more than four issuances shall be made through a single shelf prospectus.] [Substituted by Notification No. SEBI/LAD-NRO/GN/2016-17/004, dated 25.5.2016 (w.e.f. 6.6.2008).]
