Orissa High Court
Madhusudan Dash And Others vs Union Of India And Others .... Opposite ... on 30 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 34222 OF 2023
Madhusudan Dash and others .... Petitioner(s)
Mr.H.Mohapatra,Adv.
-versus-
Union of India and others .... Opposite Party(s)
Mr.P.K.Parhi,DSGI
CORAM:
JUSTICE SIBO SANKAR MISHRA
ORDER
Order No. 30.10.2023
2
01. 1. This matter is taken up through Hybrid Arrangement
(Virtual/Physical) Mode.
2. Put up this matter on 31st October, 2023.
(S. S. Mishra) Judge Swarna Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa Date: 30-Oct-2023 18:30:04 Page 1 of 1