Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 131 in The Orissa Motor Vehicles Rules, 1993 131. Driver's seat. - Rule 112 relating to the driver's seat shall apply to every goods carriage other than a delivery van.Special rules applicable to motor cabs
