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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(d) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(d)If the party sells, transfers, hypothicates or in any way shares the use of the generating set with any other persons or tourism units or uses the generating set for purposes other than the tourism unit is operations in the specified premises within the above stipulated period of five years.