Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(1) in Kerala Panchayat Raj Act, 1994 (1)For the purpose of this chapter, each constituency of village panchayat may be specified as a village under clause (g) of article 243.
