Punjab-Haryana High Court
M2K Infrastructure Pvt Ltd vs Permanent Lok Adalat & Anr on 10 July, 2018
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
216-24730
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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No.24730
CWP No. 24730 of 2014
Date of Decision: 10.07.2018
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M2K Infrastructure Pvt. Ltd.
. . . . . Petitioner
Vs.
Permanent Lok Adalat for Public Utility Services (PUS) Rewari and
another
. . . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: - None for the petitioner.
Mr.Ankush Chaudhary, Advocate,
for respondent No.2.
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RAKESH KUMAR JAIN, J. (ORAL)
No one has put in appearance on behalf of the petitioner from the last six dates.
Dismissed for non-prosecution.
(RAKESH KUMAR JAIN) 10.07.2018 JUDGE Vivek Whether speaking /reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 22-07-2018 10:25:39 :::