Karnataka High Court
Basanagouda R.Patil(Yatnal) vs The Registrar Of Companies (Karnataka) on 27 March, 2013
Author: K.Sreedhar Rao
Bench: K.Sreedhar Rao
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 27TH DAY OF MARCH 2013
BEFORE
THE HON'BLE MR.JUSTICE K.SREEDHAR RAO
WRIT PETITION NOS.80821-80822/2010 & 80855-
863/10 (GM-RES)
BETWEEN:
1. BASANAGOUDA R. PATIL (YATNAL)
AGE: 50 YEARS SHAREHOLDER OF DSS
SUGARS LTD.,
SAMRUDHI NAGAR, AINAPUR,
SINDAGI RAOD,
BIJAPUR-586102.
2. BABASHEB S/O SANGANAGOUD PATIL
AGE: 50 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
HIREBEVANUR,
R/O HIREBENUR TQ: INDI, DIST: BIJAPUR.
3. RAMESH S/O MALLAKANGOUD BIRADAR
AGE: 45 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
HIREBEVANUR
R/O HIREBENUR TQ: INDI
DIST: BIJAPUR.
2
4. JAGADISH S/O CHANDRAKANTH KSETRI
AGE: 47 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
HIREBEVANUR
SINDAGI RAOD,
INDI,
DIST: BIJAPUR.
5. TUKARAM H. BIRADAR,
AGE: 50 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
HIREBEVANUR
SINDAGI RAOD, INDI,
DIST: BIJAPUR.
6. DR. ASHOK H. PATIL
AGE: 50 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
SANTOSH CLINIC
STATION RAOD,
R/O INDI, DIST: BIJAPUR.
7. SHIVAKUMAR S. PATIL
AG: 40 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
R/O HIREBEVANUR
TQ: SINDAGI
DIST: BIJAPUR.
3
8. DADASAHEB B. GUMASTHE
AGE: 40 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
R/O BARDOL TQ: INDI
DIST: BIJAPUR.
9. SAHEBGOUD S. BIRADAR
AGE: 52 YEARS
SHAREHOLDER OF DHYANYOGI SHRI
SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD.,
AT POST: TADDEWADI
TQ: INDI, DIST: BIJAPUR.
10. SMT. JAGADEVI W/O SHREEPATIGOUD
BIRADAR AGE: 38 YEARS
SHARE HOLDER OF DHYANYOGI SHRI
SHIVAYOGI SHIVAKUMARA SWAMIJI SUGARS
LTD.,
NEAR BHARATH GAS, BIJAPUR RAOD,
TQ: INDI DIST: BIJAPUR.
11. CHANDRAKANT V. GUTTEDAR
AGE: 45 YEARS, SHAREHOLDER OF DHYANYOGI
SHRI SHIVAYOGI GYANI COLONY, SHIKARKHAN
STATION RAOD,
BIJAPUR.
... PETITIONERS
(BY SRI S.S.HALALLI ADVOCATE)
AND:
4
1. THE REGISTRAR OF COMPANIES (KARNATAKA)
GOVERNMENT OF INDIA, MINISTRY OF
CORPORATE AFFAIRS, II FLOOR, E WING,
KENDRIYA SADANA, KORAMANGALA,
BANGALORE 560 034.
2. THE MANAGING DIRECTOR,
M/S. DHYANYOGI SHRI SHIVAYOGI
SHIVAKUMARA SWAMIJI SUGARS LTD., AT POST
HIREBEVANUR
TQ: INDI, DIST: BIJAPUR.
3. THE CENTRAL GOVERNMENT MINISTRY OF
CORPORATION AFFAIRS R.NO.439, C-WING, 4TH
FLOOR SHASTRY BHAVAN, .R.P. ROAD, NEW
DELHI
... RESPONDENTS
(BY SRI GANGASHETTY & SRI SANGAMESH G. PATIL
FOR R.1 & 3) R.2 SERVED.
* * * *
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA,
PRAYING TO ISSUE A WRIT OF MANDAMUS,
DIRECTING THE RESPONDENT ROC TO APPOINT AN
INDEPENDENT BOARD OF DIRECTORS OR CHAIRMAN
AND TO HOLD THE SPECIAL AGM OR AGM WITHIN
THE STIPULATED PERIOD, IN THE INTEREST JUSTICE
AND EQUITY.
THIS PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE
FOLLOWING:
5
ORDER
Counsel for petitioners submits that petitions may be dismissed as infructuous. Accordingly, writ petitions are dismissed as infructuous.
Sd/-
JUDGE vbc