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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1)(c) in Chhattisgarh State Legal Services Authority Regulations, 2003

(c)all such amounts as received by way of costs, charges and expenses recovered from the persons to whom legal service is provided or the opposite party.