Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of West Bengal - Subsection Section 217(2) in West Bengal Municipal Corporation Act, 2006 (2)Unfiltered water may also be used, free of charge,-(a)for flushing privies and urinals in private premises connected with sewers:(b)for flushing of drains in private premises.
