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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)Similarly, other implementing agencies shall also maintain an employment register for the works being implemented by them within their jurisdiction under their own component. Copies of the details of employment provided are to be supplied to the concerned Gram Panchayat and Block Programme Officer in Annexure-VIII.Chapter-V Management level