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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Advocates' Welfare Fund Act, 2001

(c)any voluntary donation or contribution made to the Fund by the Bar Council of India, any State Bar Association, any State Advocates’ Association or other association or institution, or any advocate or other person;