Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Securities And Exchange Board Of India - Subsection Section 6(g) in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993 (g)[ fulfills the capital adequacy requirements specified in regulation 7A.] [Inserted by S.O. 763(E), dated 4.7.2003]
