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Kerala High Court

Inam Rahman vs The Manager, Canara Bank - Specialized ... on 8 January, 2025

Author: C.S.Dias

Bench: C.S.Dias

WP(C) No.43643/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE C.S.DIAS
               Wednesday, the 8th day of January 2025 / 18th pousha, 1946

                                WP(C) NO. 43643 OF 2024(E)

PETITIONER:


          INAM RAHMAN, AGED 22 YEARS S/O. ABDURAHIMAN, GRACE VILLA, ELOKKARA,
          PUTHUPPADI, KOZHIKODE, PIN - 673586

   RESPONDENTS:

      1. THE MANAGER, CANARA BANK - SPECIALIZED DIGITAL BANKING, SOUTH
         KALAMASSEY GROUND FLOOR, NFRA ARCADE, UNIVERSITY ROAD, ALFIYA NAGAR,
         SOUTH KALAMASSERY, KALAMASSERY, KOCHI, KERALA, PIN - 682022
      2. NODAL OFFICER, NATIONAL CYBERR CRIME PORTAL, 5TH FLOOR, NDCC-II
         BUILDING, JAI SINGH ROAD, NEW DELHI, PIN - 110001


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along wiWrit petition (civil) praying inter
   alia that in the circumstances stated in the affidavit filed along with
   the WP(C) the High Court be pleased to quash Exhibit P3 notice to the
   extent it directed to restrict the bank account of petitioner (Account
   No.110102826288, Canara Bank Digital Marketing Unit, South Kalamassery
   Branch Ernakulam, 682022), pending disposal of the Writ Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this court's order dated
   16.12.2024 and upon hearing the arguments of SRI.MERIN JOSE Advocate for
   the petitioner and of SRI.GOPIKRISHNAN NAMBIAR Advocate for the respondent
   1, the court passed the following:

                                           ORDER

Interim order dated 16.12.2024 will stand extended till 21.01.2025.

Post on 21.01.2025.

Sd/- C.S.DIAS, JUDGE 08-01-2025 /True Copy/ Assistant Registrar