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[Cites 0, Cited by 0] [Section 14(10)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(10)(i) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(i)The complainant shall exhibit the articles of charge to the council or committee, which shall be openly read.