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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(w) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(w)[] [ Renumbered by G.S.R. 301(E), dated 1.5.2009 (w.r.e.f. 23.9.2008).] words and expressions used but not defined in these regulations shall have the meanings respectively assigned to them in the Act.