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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(1)(a) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(a)provide, on fair and non-discriminatory terms and conditions, at its cable landing station, access to any eligible Indian International Telecommunication Entity requesting for accessing international submarine cable capacity on any submarine cable systems;