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[Cites 0, Cited by 6] [Section 69(1)] [Section 69] [Entire Act]

State of Kerala - Subsection

Section 69(1)(b) in Kerala Cooperative Societies Act, 1969

(b)between a member, past member or person claiming through a member, a past member or deceased member and the society, its committee or any officer, agent or employee of the society; or