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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(l) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(l)"Individual Water Entitlement" means any authorization by the Authority to use the water other than Bulk Water Entitlement or an Aggregate Bulk Water Entitlement;