Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102X(2)] [Section 102X] [Entire Act] State of Karnataka - Subsection Section 102X(2)(c) in Karnataka Municipal Corporations Act, 1976 (c)regulate or prohibit the moving of any resolution or making or any motions on or the discussion of any matter unconnected with the municipal administration;