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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(5)(l) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(l)all other matters, which by this Act are to be or may be provided for by the Statutes.