Bombay High Court
Ramesh Iyer And Ors vs The Deputy Registrar Of Co Operative Soc ... on 29 April, 2026
Author: Amit Borkar
Bench: Amit Borkar
2026:BHC-AS:20436
1-WP-10259-25.doc
Sayali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10259 OF 2025
SAYALI
DEEPAK Ramesh Iyer and Other ... Petitioners
UPASANI V/s.
Digitally signed The Deputy Registrar of Co-operative
by SAYALI
DEEPAK
UPASANI
Soc and Others ... Respondents
Date: 2026.04.29
16:37:31 +0530
None for Petitioners.
Mr. Y. D. Patil, AGP for State-Respondent nos. 1 and 3.
CORAM : AMIT BORKAR, J.
DATED : APRIL 29, 2026 P.C.:
1. The learned Advocate for the petitioner, on instructions, states that in furtherance of the orders passed by this Court, the authorised officer has conducted the election on 26 April 2026.
2. Hence, the petition stands disposed of.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 29/04/2026 ::: Downloaded on - 30/04/2026 03:28:33 :::